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Bombay High Court

Tres Commas Hospitality Llp vs State Of Maharashtra And Ors on 25 November, 2025

Author: A. S. Gadkari

Bench: A. S. Gadkari

                      SKN                                                                         18-WP-6094.25.doc

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CRIMINAL APPELLATE JURISDICTION

                                                   WRIT PETITION NO. 6094 OF 2025

                      Tres Commas Hospitality LLP.                                 ...       Petitioner.
                            V/s.
                      The Commissioner of Police, Pune
                      Commissionerate Office and others.                           ...       Respondents.

                                                              ______________________

                      Mr.Ajinkya Udane for the Petitioner.
                      Mr.Vinod Chate, A.P.P. for the Respondent- State.
SANJAY                                           ______________________
KASHINATH
NANOSKAR
                                                          CORAM :        A. S. GADKARI AND
Digitally signed by
SANJAY KASHINATH
                                                                         RANJITSINHA RAJA BHONSALE, JJ.

NANOSKAR Date: 2025.12.01 DATE : 25th NOVEMBER 2025. 17:35:59 +0530 P.C.:-

1) Learned A.P.P. seeks time to file reply of Respondent No.3.

1.1) At his request, stand over to 20th January 2026.

(RANJITSINHA RAJA BHONSALE, J.) (A.S. GADKARI, J.) 1/1 ::: Uploaded on - 01/12/2025 ::: Downloaded on - 05/12/2025 21:49:19 :::