Bombay High Court
Tres Commas Hospitality Llp vs State Of Maharashtra And Ors on 25 November, 2025
Author: A. S. Gadkari
Bench: A. S. Gadkari
SKN 18-WP-6094.25.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO. 6094 OF 2025
Tres Commas Hospitality LLP. ... Petitioner.
V/s.
The Commissioner of Police, Pune
Commissionerate Office and others. ... Respondents.
______________________
Mr.Ajinkya Udane for the Petitioner.
Mr.Vinod Chate, A.P.P. for the Respondent- State.
SANJAY ______________________
KASHINATH
NANOSKAR
CORAM : A. S. GADKARI AND
Digitally signed by
SANJAY KASHINATH
RANJITSINHA RAJA BHONSALE, JJ.
NANOSKAR Date: 2025.12.01 DATE : 25th NOVEMBER 2025. 17:35:59 +0530 P.C.:-
1) Learned A.P.P. seeks time to file reply of Respondent No.3.
1.1) At his request, stand over to 20th January 2026.
(RANJITSINHA RAJA BHONSALE, J.) (A.S. GADKARI, J.) 1/1 ::: Uploaded on - 01/12/2025 ::: Downloaded on - 05/12/2025 21:49:19 :::