Orissa High Court
M/S. Arss Damoh Hirapur vs Directorate Of Enforcement on 8 January, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.4576 of 2023
M/s. ARSS Damoh Hirapur .... Petitioners
Tolls Pvt. Ltd. & others
Mr.Amit
Pattanaik,
Advocate
-versus-
Directorate of Enforcement, .... Opp. Party
Government of India. Mr. Gopal
Agarwal,
Advocate
CORAM:
JUSTICE SIBO SANKAR MISHRA
Order ORDER
No. 08.01.2025
05. 1. On the request of Mr. Agarwal, learned counsel
for the opposite party, list this matter on 11.02.2025.
(S.S. Mishra) Judge Subhasis Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 08-Jan-2025 18:01:17 Page 1 of 1