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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(3)(ii) in Punjab Urban Planning and Development Building Rules, 2018

(ii)Ventilation Shaft. - For ventilating the spaces for water-closets and bath rooms, if not opening on to front, side, rear or interior open spaces, these shall open on to the ventilation shaft, the size of which shall not be less than the values given below: