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Rajasthan High Court - Jaipur

Chandra Shekhar Shukla Son Of Shri ... vs Rajasthan University Of Health ... on 24 January, 2022

Bench: Akil Kureshi, Sameer Jain

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 26/2022

                                   Chandra Shekhar Shukla Son Of Shri Ishwar Lal Sharma
                                                                                                           ----Appellant
                                                                          Versus
                                   Rajasthan University Of Health Sciences
                                                                                                         ----Respondent

For Appellant(s) : Mr. Palash Shrivastav for Mr. Bhrigu Sharma through VC For Respondent(s) :

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SAMEER JAIN Order 24/01/2022 Issue notice, returnable on 28.02.2022.
(SAMEER JAIN),J (AKIL KURESHI),CJ BRIJ MOHAN GANDHI /21 (Downloaded on 28/01/2022 at 09:05:22 PM) Powered by TCPDF (www.tcpdf.org)