Rajasthan High Court - Jaipur
Chandra Shekhar Shukla Son Of Shri ... vs Rajasthan University Of Health ... on 24 January, 2022
Bench: Akil Kureshi, Sameer Jain
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 26/2022
Chandra Shekhar Shukla Son Of Shri Ishwar Lal Sharma
----Appellant
Versus
Rajasthan University Of Health Sciences
----Respondent
For Appellant(s) : Mr. Palash Shrivastav for Mr. Bhrigu Sharma through VC For Respondent(s) :
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SAMEER JAIN Order 24/01/2022 Issue notice, returnable on 28.02.2022.
(SAMEER JAIN),J (AKIL KURESHI),CJ BRIJ MOHAN GANDHI /21 (Downloaded on 28/01/2022 at 09:05:22 PM) Powered by TCPDF (www.tcpdf.org)