Supreme Court - Daily Orders
Piara Singh vs Kishan Chand . on 13 January, 2014
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ITEM NO.75 COURT NO.10 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).38925/2013
(From the judgement and order dated 29/07/2013 in CR No.1573/2006 of The
HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
PIARA SINGH Petitioner(s)
VERSUS
KISHAN CHAND AND ORS. Respondent(s)
(With prayer for interim relief )
Date: 13/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. A. Tewari, Adv.
For Mr. Shree Pal Singh,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
|(Neetu Khajuria) |(S.S.R. Krishna) | |Sr.P.A. |Court Master |