Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Jammu-Kashmir - Subsection Section 87(3) in The Constitution of Jammu and Kashmir (3)The text of all Bills and amendments thereof moved in and of all Acts passed by the Legislature, which shall be treated as authoritative, shall be in English.
