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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(d) in The U.P. Cane Development Department Ministerial Service Rules, 1978

(d)'Cane Commissioner' means the officer holding the post of the Cane Commissioner, Uttar Pradesh or such other officer to whom powers as such may be delegated by the Government;