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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(5) in The Orissa State Prosecution Service Rules, 1997

5.2Additional eligibility criteria for direct recruitment to Group 'B' service under Rule 4.1 above -
(i)He must not be above the age of 35 years on the 1st day of January in which the notification for recruitment is issued.
(ii)He should have at least seven years of experience as practicing advocate.