Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Kerala - Subsection

Section 37(1)(ii) in The Kerala Panchayat Buildings Rules, 2011

(ii)other building works without increase in the total floor area of all the buildings put together in the plot prior to carrying out such works.