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Bombay High Court

Association Of Film And Video Editors, A ... vs The State Of Maharashtra And Ors on 15 February, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                                 Board Sr.No.:-24

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9767 OF 2018

 Association Of Film And Video Editors, A    ....PETITIONER
 Trade Union Thru Rajendra Eknath Surve@yash
 Eknath Surve
             V/S
 The State Of Maharashtra And Ors         ....RESPONDENT

Ms. Anushka A. Shreshtha for Petitioner Mrs. Nisha Mehra, AGP for State-Respondent No. 1. Mr. Clarissa Miranda for Respondent Nos. 2 to 4.


        CORAM :                HON'BLE SHRI JUSTICE AMIT BORKAR J
        DATE :                 15th February, 2024
 P.C. :

As a Last Chance, stand over to 22/02/2024 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 15/02/2024 ::: Downloaded on - 28/02/2024 08:36:29 :::