Himachal Pradesh High Court
Jai Kumar vs . State Of H.P. & Others on 12 April, 2023
Bench: Sabina, Satyen Vaidya
Jai Kumar vs. State of H.P. & others .
CWP No. 1828 of 2023 12.04.2023 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Pranay Pratap Singh, Additional Advocate General, for the respondents.
CWP No. 1828/2023 & CMP No. 3567 of 2023 Notice.
toLearned Additional General accepts notice on behalf of the respondents r Advocate and seeks time to file reply.
List again on 9.5.2023.
In the meantime, respondents are directed to maintain status quo with regard to the services of the petitioner.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 12th April, 2023 (kck) ::: Downloaded on - 12/04/2023 20:51:52 :::CIS