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State of Haryana - Section

Section 40 in The Faridabad Complex Water-Supply Bye-laws

40. Private Water Trough.

- Watering trough for the use of horses or cattle supplied with the water from the Administration works shall be of cast iron or other material approved by the Chief Administrator and fitted with a ball cock specified in Schedule 'E', such ball cock shall be enclosed in a box. The pipe supplying water to the trough shall be a properly and completely protected from damage to the satisfaction of the Chief Administrator.