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State of Jharkhand - Section

Section 44ZA in Jharkhand Co-operative Societies Act, 2008

44ZA. Co-option of professionals in managing committee of State Cooperative Bank and Central Co-operative Bank.

- 1. The managing committee of State Co-operative Bank and Central Co-operative Bank shall have such number of professionals as members having the professional qualification or experience as may be stipulated by the Reserve Bank Of India.