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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(iii) in The Assam Elementary Education (Provincialisation) Rules, 1977

(iii)The teachers in venture school may be retained at the time of taking over if they possess minimum qualification and age for recruitment ; provided that such teachers have put in at least two years continuous service immediately preceding the taking over of the school; and provided further that the prescribed ratio of students and teachers maintained in the school.