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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Uttarakhand - Subsection

Section 55A(3) in Uttarakhand Panchayati Raj Act, 2016

(3)Not less than one half seat of total number of seats of Pramukh, under subsection (2) shall be reserved for women and such seats may be alloted in different Kshettra Panchayats by rotation in such order as may be prescribed.