Bombay High Court
Kalani Industries Private Limited And 4 ... vs The Official Liquidator, High Court ... on 18 April, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY APPLICATION LODGING NO. 631 OF 2018
In
COMPANY APPLICATION 528 OF 2018
Indore Treasure Island Private Limited. ....Petitioner
V/S
The Official Liquidator, High Court Bombay ....Respondent
And 6 Ors.
WITH COMPANY APPLICATION NO. 586 OF 2018 In COMPANY PETITION 487 OF 2014 The Phoenix Mills Ltd And Anr ....Petitioner V/S The Official Liquidator Of Treasure World ....Respondent Developers Pvt Ltd (in Liqn) And 10 Ors WITH COMPANY APPLICATION LODGING NO. 589 OF 2018 In COMPANY PETITION 487 OF 2014 Kalani Industries Private Limited And 4 Ors ....Petitioner V/S The Official Liquidator, High Court Bombay ....Respondent And 3 Ors WITH COMPANY APPLICATION LODGING NO. 632 OF 2018 In Page 1/4 ::: Uploaded on - 18/04/2019 ::: Downloaded on - 19/04/2019 05:10:29 ::: COMPANY APPLICATION 528 OF 2018 Naman Mall Management Company ....Petitioner V/S The Official Liquidator, High Court Bombay ....Respondent And 6 Ors.
WITH COMPANY APPLICATION NO. 528 OF 2018 In COMPANY PETITION 625 OF 2013 The Phoenix Mills Ltd And Anr ....Petitioner V/S The Official Liquidator Of Entertainment World ....Respondent Developers Ltd And 7 Ors WITH COMPANY APPLICATION LODGING NO. 687 OF 2018 In COMPANY PETITION 625 OF 2013 Treasure Management Malls Pvt Ltd ....Petitioner V/S The Official Liquidator Of Entertainment World ....Respondent Developers Ltd (in Liqn.) And 2 Ors WITH COMPANY APPLICATION LODGING NO. 688 OF 2018 In COMPANY PETITION 625 OF 2013 Indore Treasure Island Pvt Ltd (itipl) ....Petitioner V/S The Official Liquidator Of Entertainment World Page 2/4 ::: Uploaded on - 18/04/2019 ::: Downloaded on - 19/04/2019 05:10:29 ::: Developers Ltd (in Liqn.) And Anr WITH COMPANY APPLICATION LODGING NO. 121 OF 2019 In COMPANY APPLICATION 528 OF 2018 Hdfc Bank Ltd ....Petitioner V/S The Official Liquidator Of Entertainment World ....Respondent Developers Ltd And 7 Ors WITH COMPANY APPLICATION LODGING NO. 116 OF 2019 In COMPANY APPLICATION 528 OF 2018 The Phoenix Mills Ltd And Anr ....Petitioner V/S The Olr Of Entertainment World Dev. Ltd And 7 ....Respondent Ors Wanderland Real Estates Pvt Ltd And Anr(prop. Res) Mr. Mustafa Doctor, Sr. Adv. i/by. Mr. Tushar Goradia for the Applicant in CAL/687/2018 and Respondent no.6 in CAL/632/2018.
Mr. Karl Tamboly a/w. Ms. Krishma Shah and Ms. Priyanka Sinha i/by. M/s. A and P Partners for Applicants in CAL/121/2019.
Mr. Rahul Narichania, Sr. Adv. a/w. Mr. Prathamesh Kamat and Ms. Prachi Badani i/by. M/s. Pravin Mehta and Mithi and Co. for Respondent no.2. Mr. Rohit Gupta i/by. M/s. N.N. Amin & Co. for Respondent no.4.
Mr. Bijal Vora i/by. M/s. Clove Legal for Respondent ....Respondent no.8.
Page 3/4 ::: Uploaded on - 18/04/2019 ::: Downloaded on - 19/04/2019 05:10:29 :::Mr. Aspi Chinoy, Sr. Adv. a/w. Mr. Prakhar Parekh, Mr. Kyrus Modi i/by. M/s. Rashmikant and Partners for Applicants in CA/528/2018, CA/586/2018, CAL/631/2018, CAL/632/2018, CAL/687/2018, CAL/688/2018, CAL/589/2018 and CAL/116/2019.
Dr. Birendra Saraf a/w. Mr. Rushad Irani and Ms. Nikita Menon i/by. Mr. Purazar P. Fouzdar for Applicant in CAL/631/2018, CAL/632/2018, CAL/688/2018 and for Respondent in CA/528/2018.
Mr. Sharan Jagtiani for Official Liquidator. Mr. Mahendra Aithe, Company Prosecutor, O.L. present.
CORAM : S.J. KATHAWALLA, J
DATE : 18th April, 2019
P.C. :
Stand over to 30.04.2019.
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