Supreme Court - Daily Orders
Super Bazar Karamchari Dalit Sangh vs Ramesh Chander Agarwal on 5 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.815 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. NO……../………. IN SPECIAL LEAVE PETITION (CIVIL) Nos. 8398-
8399/2005
SUPER BAZAR KARAMCHARI DALIT SANGH & ORS. Petitioners
VERSUS
RAMESH CHANDER AGARWAL & ORS. Respondents
WITH
Diary No. 20357/2018 (XIV)
Date : 05-07-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioners
Mr. Hemant Singh, Adv.
Mr. Ambuj Dixit, Adv.
Ms. Divya Roy, Adv.
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
Diary No. 20357/2018
On mentioning, the matter is taken on Board.
List the matter during the course of next week before the appropriate Bench as per the roster, subject to curing of defects, if any.
(Deepak Guglani) (H.S. Parasher) Signature Not Verified Court Master Assistant Registrar Digitally signed by DEEPAK GUGLANI Date: 2018.07.05 17:10:12 IST Reason: