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Supreme Court - Daily Orders

Super Bazar Karamchari Dalit Sangh vs Ramesh Chander Agarwal on 5 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.815                                COURT NO.1                     SECTION XIV

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                  M.A. NO……../………. IN SPECIAL LEAVE PETITION (CIVIL) Nos. 8398-
                                            8399/2005

     SUPER BAZAR KARAMCHARI DALIT SANGH & ORS.                          Petitioners

                                                      VERSUS

     RAMESH CHANDER AGARWAL & ORS.                                      Respondents

     WITH
     Diary No. 20357/2018 (XIV)

     Date : 05-07-2018 This matter was MENTIONED today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioners
                                      Mr. Hemant Singh, Adv.
                                      Mr. Ambuj Dixit, Adv.
                                      Ms. Divya Roy, Adv.

     For Respondents


                             UPON hearing the counsel the Court made the following
                                                O R D E R
Diary No. 20357/2018

On mentioning, the matter is taken on Board.

List the matter during the course of next week before the appropriate Bench as per the roster, subject to curing of defects, if any.

(Deepak Guglani) (H.S. Parasher) Signature Not Verified Court Master Assistant Registrar Digitally signed by DEEPAK GUGLANI Date: 2018.07.05 17:10:12 IST Reason: