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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(a) in The Orissa Fisheries Ministerial Service Rules, 1976

(a)In respect of Lower Division Clerk by recruitment from out of the candidates who fulfil the following conditions :
(i)The candidates should have passed at least Matriculation or equivalent examination of a recognised University or the Board of Secondary Education, Orissa;
(ii)The candidate shall be over eighteen years and below twenty-eight years of age on the 1st day of April of the year :