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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(j) in Telangana Societies Registration Act, 2001

(j)"Notification" means a notification published in the [Telangana] [Substituted by G.O.Ms.No. 20, Revenue (Regn - II) Department, dated 18.08.2014.] Gazette and the word notified shall be construed accordingly;