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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(10) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(10)to guide teaching and research work in college, [University departments and recognised institutions] [These words were substituted for the words 'University departments, University Centres and recognized institutions' by Gujarat 7 of 1987, Section 4 (1).];