Calcutta High Court
Bisnab Charan De And Anr. vs Sarat Chandra Kar And Ors. on 22 April, 1914
Equivalent citations: 38IND. CAS.487, AIR 1917 CALCUTTA 421
JUDGMENT
1. The entire ground in this case is covered by the authority of Jarip Khan v. Durfa Bewa 15 Ind. Cas. 476 : 16 C.L.J. 14 : 17 C.W.N. 59. The appeal is dismissed with costs.