Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Bihar - Subsection Section 66(6) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (6)From the date of the notification of the variation with or without modifications, such variation shall take effect as if it were incorporated in the scheme.
