Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(10)(g) in The U.P. Panchayat Raj Act, 1947 (g)generally all matters relating to the preparations and publications of the electoral roll.