(5)Sub-rules (2) and (3) of Rule 206, sub-rules (4), (5), (6), (7) and (8) of Rule 208, Rule 19, sub-rule (1), (2), (3), (4), (5) and (6) of Rule 223, Rule 233 and Rule 234 supra shall apply mutatis mutandis, in the matter of grant of all foreign liquor licence.