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State of Andhra Pradesh - Section

Section 25 in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

25. Video films shall not be exhibited in a totally dark room or hall. A dim light about 25 Watts to 40 Watts bulb shall be kept burning throughout the exhibition of films. The bulb shall be placed at right angles to the line of vision of the public.