Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(2)(c) in Tamil Nadu Public Libraries Act, 1948 (c)the holder for the time being of an office which the Government may, from time to time, specify in this behalf.