Jammu & Kashmir High Court
Bharat Oil Traders vs Assistant Commissioner Cgst Samba & Anr on 14 July, 2023
Bench: Tashi Rabstan, Wasim Sadiq Nargal
Sr. No. 43
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 192/2023
Bharat Oil Traders ....Petitioner(s)/Appellant(s)
Through :- Mr. Sachin Sharma, Advocate
V/s
Assistant Commissioner CGST Samba & Anr. ....Respondent(s)
Through :- Mr. Rohan Nanda, CGSC
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
14.07.2023 Two weeks' time as last and final opportunity is granted to the respondents to file response, failing which appropriate orders shall be passed on the next date of hearing.
List on 02.08.2023.
Meanwhile, interim direction if any, to continue.
(Wasim Sadiq Nargal) ) (Tashi Rabstan)
Judge Judge
Jammu:
14.07.2023
Pawan Angotra
PAWAN ANGOTRA
2023.07.14 20:50
I attest to the accuracy and
integrity of this document