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Jammu & Kashmir High Court

Bharat Oil Traders vs Assistant Commissioner Cgst Samba & Anr on 14 July, 2023

Bench: Tashi Rabstan, Wasim Sadiq Nargal

                                                                                    Sr. No. 43

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                    WP(C) No. 192/2023

           Bharat Oil Traders                                             ....Petitioner(s)/Appellant(s)
                                     Through :- Mr. Sachin Sharma, Advocate

                    V/s
           Assistant Commissioner CGST Samba & Anr.                                 ....Respondent(s)

                                    Through :-   Mr. Rohan Nanda, CGSC

           Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                               HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                                     ORDER

14.07.2023 Two weeks' time as last and final opportunity is granted to the respondents to file response, failing which appropriate orders shall be passed on the next date of hearing.

List on 02.08.2023.

Meanwhile, interim direction if any, to continue.



                                            (Wasim Sadiq Nargal) )             (Tashi Rabstan)
                                                Judge                              Judge
           Jammu:
           14.07.2023
           Pawan Angotra




PAWAN ANGOTRA
2023.07.14 20:50
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