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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(5) in U.P. Consolidation of Holdings Rules, 1954

(5)After the statements under sub-rule (3) have become final, the Assistant Consolidation Officer shall issue certificates of award of compensation to the recipient in C.H. Form 35 notice where of shall also be given to the Payers in C.H. Form 36.