Section 10 in Tamil Nadu Regularisation of Unapproved Layouts and Plots Rules, 2017
10. Levy of Development Charge.
- Development charge shall be collected for the plot or layout to be regularized at the rates given below: -The Development Charge per square metre of the plot area shall be,-(a)Rs.600/- in City Municipal Corporation Area;(b)Rs.350/- in Special and Selection Grade Municipal Area;(c)Rs.250/- in Grade-I and Grade-II Municipal Area; and(d)Rs.150/- in Town Panchayat.(e)Rs.100/- in Village Panchayat Area.The development charges so collected shall be remitted to the account of the respective local bodies.
