Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Article 169] [Constitution] Constitution Subarticle Article 169(3) in Constitution of India (3)No such law as aforesaid shall be deemed to be an amendment of this Constitution for the purposes of article 368.
