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Rotoffset Corporation vs Security Printing And Minting ... on 7 January, 2026

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.4                              COURT NO.6                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).    38317/2025

     [Arising out of impugned final judgment and order dated 19-08-2025
     in WPC No. 11016/2025 passed by the High Court of Delhi at New
     Delhi]

     ROTOFFSET CORPORATION                                               Petitioner(s)

                                                    VERSUS

     SECURITY PRINTING AND MINTING
     CORPORATION OF INDIA LTD. (SPMCIL) & ORS.                              Respondent(s)

     FOR ADMISSION
     IA No. 335875/2025 - EXEMPTION FROM FILING O.T.
     IA No. 335873/2025 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     Date : 07-01-2026 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE ALOK ARADHE

     For Petitioner(s) :Dr. G.V.Rao, Sr. Adv.
                        Mr. A.k. Upadhyay, Adv.
                        Mr. M. Vijaya Bhaskar, AOR
                        Mr. G. Arudhra Rao, Adv.
                        Mr. Mohit Phulera, Adv.
                        Mr. Majjari Umesh, Adv.

     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsel appearing for the petitioner. We are not inclined to interfere with the impugned judgment and order passed by the High Court.

The Special Leave Petition is dismissed and the accompanying interlocutory application(s), if any, stands disposed of.

     (KAPIL TANDON)                                                   (NIDHI WASON)
     COURT MASTER (SH)                                              ASSISTANT REGISTRAR