Gujarat High Court
Panchmahals Jilla Utkarsh Mandal vs Commissioner & 2 on 30 November, 2016
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/14241/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 14241 of 2016
==========================================================
PANCHMAHALS JILLA UTKARSH MANDAL, VIRANIYA....Petitioner(s)
Versus
COMMISSIONER & 2....Respondent(s)
==========================================================
Appearance:
MS MAMTA R VYAS, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
DS AFF.NOT FILED (N) for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 3
==========================================================
CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 30/11/2016
ORAL ORDER
The subject matter of the petition appears to be in service realm.
Therefore, office shall examine the matter in light of the roaster and place the same before the appropriate Bench as early as possible.
(N.V.ANJARIA, J.) Anup Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Dec 01 00:30:13 IST 2016