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State of Rajasthan - Section

Section 22 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

22. inviting of applications.

- Applications for direct recruitment to posts in the service shall be invited by the Commission or Appointing Authority, as the case may be, by advertising the vacancies to be filled in the Official Gazette or in such manner, as may be deemed fit. The advertisement shall contain a clause that a candidate who accepts the assignment on the post being offered to him/her shall be paid monthly fixed remuneration at the rate fixed by the Government, from time to time, during the period of probation and the Pay Band and Grade Pay of the post as shown else-where in the advertisement shall be allowed only from the date of successful completion of the period of probation mentioned in these rules:Provided that while selecting candidates for the vacancies so advertised, the Commission/Appointing Authority may, if intimation of additional requirement not exceeding 50% of the advertised vacancies, is received by it before selection, also select suitable persons to meet such additional requirement.