Delhi High Court - Orders
M/S Spml Infra Limited vs M/S Trisquare Switchgears Pvt Ltd on 25 May, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~101
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 81/2022 & CM APPL. 24865/2022
M/S SPML INFRA LIMITED
..... Appellant
Through: Mr. Shashank Khurana, Mr. Parag
Chaturvedi and Mr. Sanket
Khandelwal, Advs.
versus
M/S TRISQUARE SWITCHGEARS PVT LTD
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 25.05.2022
1. Arguments heard.
2. Order reserved.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 25, 2022 KDK Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:27.05.2022 15:44:50