- The owner, agent or manage of a mine shall-(a)provide the protected area surrounding every drilling or work-over rig with fence of not less than one metre and eighty centimetre in height;(b)provide permanent installation with protective wall of not less than one metre and eighty centimeter in height;(c)ensure that the well on land is securely fenced and gates are locked;(d)take precaution to prevent any unauthorised person from access to any place which has been duly fenced; and(e)ensure that every fence is examined once in every fourteen days by a competent person and a report of every such inspection is maintained at the site by the person who made the examination.
