Section 11 in The Group 'D' Employees Service (U.P.) Rules, 1985
11. Relaxation for ex-servicemen and certain other categories.
- Relaxation, if any, from maximum age-limit, educational qualifications or and any procedural requirements of recruitment in favour of the Ex-Servicemen, disabled military personnel, dependants of military personnel dying in action, dependants of Uttar Pradesh Government servants dying in harness and sportsmen shall be in accordance with the general rules or orders of the Government in this behalf in force at the time of recruitment.
