Himachal Pradesh High Court
Krishna Nijhawan vs . State Of H.P. on 22 March, 2022
Bench: Sabina, Satyen Vaidya
Krishna Nijhawan vs. State of H.P. .
CWP No.6903 of 2021 22.03.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondents No.1 & 2/ State.
List before another Bench, in which, one of us (Satyen Vaidya, J.), is not a Member.
r ( Sabina )
Judge
( Satyen Vaidya )
March 22, 2022 Judge
(Yashwant)
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