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[Cites 0, Cited by 4] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Reserve Bank of India Act, 1934

(h)“agricultural operations”, “central co-operative bank”, “co-operative society”, “crops”, “marketing of corps”, “piscicul­ture”, “regional rural bank” and “State co-operative bank” shall have the meanings respectively assigned to them in the National Bank for Agriculture and Rural Development Act, 1981;