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[Cites 0, Cited by 0] [Section 262(13)] [Section 262] [Entire Act]

Union of India - Subsection

Section 262(13)(a) in The Income Tax Act, 2025

(a)"Aadhaar number" shall have the same meaning as assigned to it in section 2(a) of the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016;