Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 69 in The Companies (Amendment) Act, 2017 69. Amendment of section 200.In section 200 of the principal Act, the words "the Central Government or" appearing at both the places shall be omitted.
