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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(2) in Chaudhary Ranbir Singh University, Jind Act, 2014

(2)The Vice-Chancellor or the Registrar, with the approval of the Chancellor, may delegate to an officer, teacher or any other employee of the University such powers, as he considers necessary which have been vested in them by the Statutes, Ordinances and Regulations.