Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Himachal Pradesh - Subsection Section 25(11) in Himachal Pradesh Food Security Rules, 2019 (11)The final social audit report of each fair price shop will finally be displayed on the Targeted Public Distribution Portal on a prescribed format for the information of general public.
