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Bombay High Court

Brihan Karan Sugar Syndicate Private ... vs Chitali Botting Limited on 29 July, 2021

Author: A. S. Gadkari

Bench: A. S. Gadkari

Tauseef                                    09-IA.897.2020 & 11-AO.ST.3938.2020.doc




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                      INTERIM APPLICATION NO.897 OF 2020
                                      IN
                       COMMERCIAL IP SUIT NO.309 OF 2020
                                     WITH
                         LEAVE PETITION NO.30 OF 2020
                                      IN
                       COMMERCIAL IP SUIT NO.309 OF 2020


Brihan Karan Sugar Syndicate Pvt. Ltd.         ...Applicant/Plaintiff
             V/s.
Chitali Botting Ltd.                           ...Respondent/Defendant

                                   ALONGWITH
                           CIVIL APPELLATE JURISDICTION
               APPEAL FROM ORDER (STAMP) NO.3938 OF 2020
                                 WITH
                  INTERIM APPLICATION NO.2694 OF 2020
                                  IN
               APPEAL FROM ORDER (STAMP) NO.3938 OF 2020


Chitali Bottling Ltd.                         ... Appellant/Applicant
              V/s.
Brihan Karan Sugar Syndicate Pvt. Ltd. & Ors. ...Respondents/Defendants


Mr. Ravi Kadam, Senior Advocate a/w Mr. Himanshu Kane, Mr. Rashmin
Khandekar, Mr. Rohan Kadam, Mr. Rahul Kadam, Mr. Ashutosh Kane, Mr.
Nikhil Sharma, Mr. Ajaraj Bagwe and Ms. Savani Vaze i/b W. S. Kane & Co.
for the Applicant/Plaintiff in IA/897/2020 & COMIP/309/2020.
Mr. Ravi Kadam, Senior Advocate a/w Mr. Sanjeev Gorwadkar Senior
Advocate, Dr. Birendra Saraf Senior Advocate a/w Mr. Himanshu Kane,
Mr. Rohan Kadam, Mr. Rahul Kadam, Mr. Ashutosh Kane, Ms. Apurva
Gupte, Mr. Nikhil Sharma, Mr. Ajaraj Bagwe and Ms. Savani Vaze i/b W. S.
Kane & Co for Respondent No.1 in AO/ST/3938/2020 with
IA/2694/2020.

                                                                            Pg 1 of 2



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 Tauseef                                           09-IA.897.2020 & 11-AO.ST.3938.2020.doc



Dr. Abhinav Chandrachud a/w Mr. Bernardo Reis, Mr. Pavan S. Patil, Mr.
Lalit Jhujhunwala i/b Triyam Legal for the Appellant/Applicant in AO/ST/
3938/2020 with IA/2694/2020.
Dr. Abhinav Chandrachud a/w Mr. Bernardo Reis, Mr. Pavan S. Patil and
Mr. Lalit Jhujhunwala for Defendants in COMIP/309/2020 with
IA/897/2020.


                                    CORAM       : A. S. GADKARI, J.

DATE : 29th JULY, 2021. (Through Video Conferencing) P.C. :

1. Stand over to 6th August 2021 at 2.30 p.m. (A. S. GADKARI, J.) Pg 2 of 2 ::: Uploaded on - 30/07/2021 ::: Downloaded on - 31/07/2021 01:31:35 :::