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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Central Silk Board Act, 1948.

(3)The Standing Committee shall consist of the Chairperson [The word [Chairman] substituted by Act 42 of 2006 (w.e.f. 13.9.2006) ], the Vice-Chairperson [The word [Vice-Chairman] substituted by Act 42 of 2006 (w.e.f. 13.9.2006) ], and five others elected by the Board from among its members.