Section 84(1A)(a) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

[Cites 0, Cited by 0] [Section 84(1A)] [Section 84] [Entire Act]

(a)in any case where the application for compensation has been made on or before the 31st December, 1958, not later than the 30th April, 1959;

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