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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

Bombay Presidency - Subsection

Section 56(5)(b) in Bombay Primary Education Act, 1947

(b)if the direction has been made under sub-section (4) on such date as is fixed under that sub-section for the re-establishment of the school board.