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[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 163(7) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(7)The provisions of section 69 of the Code of Criminal Procedure, Samvat 1989 shall apply for procuring the attendance of witnesses before the Commission of Inquiry;