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State of Haryana - Section

Section 24 in The Haryana Homoeopathic Practitioners (General) Rules, 1975

24. Maintenance of Cash Book.

- [Section 53(1)]. - All moneys received or spent on behalf of the Council shall be brought to the accounts of the Council in the General Cash Book to be maintained in Form-J under the direct supervision of an employee of the Council authorised by him in writing.