Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10G in Income Tax Rules, 1962 10G. Persons eligible to apply. - Any person who-(i)has undertaken an international transaction; or(ii)is contemplating to undertake an international transaction,shall be eligible to enter into an agreement under these rules.
