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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(2)(a) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(a)in the offer document or placement memorandum with respect to any such transactions entered into prior to the offer of units and any such proposed transactions subsequent to the offer;